Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(2)(c) in Telangana Electricity Reform Act, 1998

(c)for the purpose of facilitating the Accountant General, [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] to carry out his duties and functions under this Act;