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[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Maharashtra - Subsection

Section 202(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)some drain or sewer, if there be a suitable drain or sewer within fifty feet of any part of such building or land; or