Gauhati High Court
Shoriful Islam vs The State Of Assam And 13 Ors on 12 September, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
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GAHC010019902016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 4054/2016
1:SHORIFUL ISLAM
S/O MD. SAMSUL ISLAM VILL- UDMARI, P.O. SINGARI MADRASSA
DIST.NAGAON, ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 13 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
GUWAHATI -6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE SECRETARY TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPARTMENT
DISPUR
GUWAHATI-06.
4:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.
5:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
6:THE TREASURY OFFICER
NGAON
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P.O. and DIST. NAGAON
ASSAM.
7:THE SELECTION COMMITTEE
SINGARI SENIOR MADRSSA
SINGARI
NAGAON ASSAM
TO BE REP. BY ITS PRESIENT
NAMELY KHALILUR RAHMAN
S/O LT. ABDUR RAHMAN VILL- SOUTH HAIBARGAON
P.O. HAIBARGOAN
DIST. NAGAON
ASSAM.
8:MD. NURUL ISLAM
SUPERINTENDENT-CUM- MEMBER- SECRETARY
SINGARI SENIOR MADRASSA AND ITS SELECTION COMMITTEE.
9:MUSTAFA KAMAL
DME NOMINATED MEMBER SELECTION COMMITTEE
SINGARI SENIOR MADRASSA
10:MOULANA FAKHRUL ISLAM
ACADEMICIAN MEMBER SELECTION COMMITTEE
SINGARI SENIOR MADRASSA
11:MD. ALA UDDIN
ACADEMICIAN MEMBER SELECTION COMMITTEE
SINGARI SENIOR MADRASSA
12:MD. SAHAB UDDIN
MANAGING COMMITTEE MEMBER SELECTION COMMITTEE
SINGARI SENIOR MADRASSA
13:MD. ABBAS ALI
MANAGING COMMITTEE MEMBER SELECTION COMMITTEE
SINGARI SENIOR MADRASSA
FOR RESPONDENT NO. 8 TO 13 C/O SUPERINTENDENT
SINGARI SENIOR MADRASSA
VILL- SINGARI
P.O. SINGARI MADRASSA
DIST. NAGAON
ASSAM.
14:MD. TASFIQUE AHMED
S/O IMRAN HUSSAIN ANSARI VILL- DALONI JURIA
P.O. JURIA
DIST. NAGAON
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ASSA
Advocate for the Petitioner : MR.M A I HUSSAIN
Advocate for the Respondent : MR.S DASR-7
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 12-09-2019 Mr. E. Shitri, learned counsel for the petitioner submits that he has instruction not to press this petition.
Accordingly, this petition stands closed as not pressed.
JUDGE Comparing Assistant