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Gauhati High Court

Shoriful Islam vs The State Of Assam And 13 Ors on 12 September, 2019

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                 Page No.# 1/3

GAHC010019902016




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 4054/2016

         1:SHORIFUL ISLAM
         S/O MD. SAMSUL ISLAM VILL- UDMARI, P.O. SINGARI MADRASSA
         DIST.NAGAON, ASSAM.

         VERSUS

         1:THE STATE OF ASSAM AND 13 ORS
         REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
         GUWAHATI -6.

         2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
          EDUCATION DEPARTMENT
          DISPUR
          GUWAHATI-6.

         3:THE SECRETARY TO THE GOVT. OF ASSAM
          EDUCATION SECONDARY DEPARTMENT
          DISPUR
          GUWAHATI-06.

         4:THE COMMISSIONER AND SECRETARY
         TO THE GOVT. OF ASSAM
          FINANCE DEPARTMENT
          DISPUR
          GUWAHATI-6.

         5:THE DIRECTOR
          MADRASSA EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI-19

         6:THE TREASURY OFFICER
          NGAON
                                                         Page No.# 2/3

P.O. and DIST. NAGAON
ASSAM.

7:THE SELECTION COMMITTEE
 SINGARI SENIOR MADRSSA
 SINGARI
 NAGAON ASSAM
TO BE REP. BY ITS PRESIENT
 NAMELY KHALILUR RAHMAN
 S/O LT. ABDUR RAHMAN VILL- SOUTH HAIBARGAON
 P.O. HAIBARGOAN
 DIST. NAGAON
ASSAM.

8:MD. NURUL ISLAM
 SUPERINTENDENT-CUM- MEMBER- SECRETARY
 SINGARI SENIOR MADRASSA AND ITS SELECTION COMMITTEE.

9:MUSTAFA KAMAL
 DME NOMINATED MEMBER SELECTION COMMITTEE
 SINGARI SENIOR MADRASSA

10:MOULANA FAKHRUL ISLAM
ACADEMICIAN MEMBER SELECTION COMMITTEE
 SINGARI SENIOR MADRASSA

11:MD. ALA UDDIN
ACADEMICIAN MEMBER SELECTION COMMITTEE
 SINGARI SENIOR MADRASSA

12:MD. SAHAB UDDIN
 MANAGING COMMITTEE MEMBER SELECTION COMMITTEE
 SINGARI SENIOR MADRASSA

13:MD. ABBAS ALI
 MANAGING COMMITTEE MEMBER SELECTION COMMITTEE
 SINGARI SENIOR MADRASSA
 FOR RESPONDENT NO. 8 TO 13 C/O SUPERINTENDENT
 SINGARI SENIOR MADRASSA
VILL- SINGARI
 P.O. SINGARI MADRASSA
 DIST. NAGAON
ASSAM.

14:MD. TASFIQUE AHMED
 S/O IMRAN HUSSAIN ANSARI VILL- DALONI JURIA
 P.O. JURIA
 DIST. NAGAON
                                                                                  Page No.# 3/3

             ASSA

Advocate for the Petitioner   : MR.M A I HUSSAIN

Advocate for the Respondent : MR.S DASR-7




                                       BEFORE
                       HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                            ORDER

Date : 12-09-2019 Mr. E. Shitri, learned counsel for the petitioner submits that he has instruction not to press this petition.

Accordingly, this petition stands closed as not pressed.

JUDGE Comparing Assistant