Delhi High Court - Orders
Fraternity Against Corruption (Reg ... vs Arun Goel & Ors on 17 January, 2019
Bench: Sanjiv Khanna, Anup Jairam Bhambhani
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 67/2016
FRATERNITY AGAINST CORRUPTION
(REG TRUST) ..... Petitioner
Through: Mr. Madhanshu Tripathi and
Mr. Harsh Sharma, Advocates
versus
ARUN GOEL & ORS ..... Respondents
Through: Ms. Shobhana Takiar, Advocate for
DDA
Mr. Gaurang Kanth, Standing counsel
with Mr. Aman Bakhshi, Advocate
for SDMC
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 17.01.2019 Bench has not assembled today. Re-list on 26.02.2019.
BY ORDER COURT MASTER JANUARY 17, 2019/sk