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Delhi High Court - Orders

Fraternity Against Corruption (Reg ... vs Arun Goel & Ors on 17 January, 2019

Bench: Sanjiv Khanna, Anup Jairam Bhambhani

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CONT.CAS(C) 67/2016
     FRATERNITY AGAINST CORRUPTION
     (REG TRUST)                                    ..... Petitioner
                      Through:     Mr. Madhanshu Tripathi and
                                   Mr. Harsh Sharma, Advocates

                      versus

     ARUN GOEL & ORS                                ..... Respondents
                  Through:         Ms. Shobhana Takiar, Advocate for
                                   DDA
                                   Mr. Gaurang Kanth, Standing counsel
                                   with Mr. Aman Bakhshi, Advocate
                                   for SDMC
     CORAM:
     HON'BLE MR. JUSTICE SANJIV KHANNA
     HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                  ORDER

% 17.01.2019 Bench has not assembled today. Re-list on 26.02.2019.

BY ORDER COURT MASTER JANUARY 17, 2019/sk