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[Cites 0, Cited by 0] [Section 364(2)] [Section 364] [Entire Act]

State of Nagaland - Subsection

Section 364(2)(l) in Nagaland Municipal Act, 2001

(l)Special requirements of occupancies of residential building, educational building, institutional building, assembly building, business building, mercantile building, industrial building, storage building and hazardous building, (including those for assembly, movement, parking, loading, unloading, public conveniences, water-supply and vendors plazas);