Delhi High Court - Orders
Strides Pharma Science Limited vs Central Medical Services Society & Ors on 5 March, 2020
Author: Rekha Palli
Bench: Rekha Palli
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 426/2019 & IA No.3106/2020
STRIDES PHARMA SCIENCE LIMITED ..... Petitioner
Through: Mr.Paritosh Goel, Adv.
versus
CENTRAL MEDICAL SERVICES SOCIETY & ORS.
..... Respondents
Through: Mr.Rishi Kant Singh, Adv. for R-1.
Ms.Chetna Bhalla, Adv. for ICICI
Bank.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 05.03.2020 Hon'ble Judge is on leave today. List on 16.03.2020.
By Order (Court Master) MARCH 05, 2020 Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:07.03.2020 16:50:58