Section 3(a) in The Rajasthan Electricity (Duty) Rules, 1970
(a)[ deposit such duty in the Government treasury in Form IX as appended to these Rules;] [Substituted by Notification No. F. 9(1)FD/CT/70, dated 8-11-74, published in Rajasthan Gazette Extraordinary Part IV-C, dated 12-11-74.] and
