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State of Maharashtra - Section

Section 316 in The Maharashtra Shops and Establishments Act, 1948

316. in this Schedule, occupying the position of Managers or

Supervisory Officers, and drawing a salary (basic pay anddearness allowance only) of not less than Rs. 1,500 per month,provided that the number of such employees in any oneestablishment of the Banks does not exceed 5 per cent of thetotal number of employees in that establishment (rounded up tothe next higher interest).| Sections