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Madhya Pradesh High Court

Suraj Parwani vs Govt. Holkar Science College on 10 March, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 The High Court Of Madhya Pradesh WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Indore, Dated : 10-03-2022 As requested, list the matter on 14/03/2022.

(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified SAN Digitally signed by KHEMRAJ JOSHI Date: 2022.03.10 17:27:00 IST