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State of Bihar - Section

Section 10 in The Bihar Co-operative Societies Rules, 1959

10. Exception to admission as member.

- No person, who is a member of a registered society, shall be admitted as a member by another registered society of a similar type without the sanction of the Registrar and the Registrar may issue an order directing either society to remove such a person from its membership and the order of the Registrar shall be binding on them.