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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(1)(b) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(b)Debit to the 'revenue expenses' account in case the contract is to carry out certain repair or maintenance work