Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bombay Presidency - Section Section 29 in Bombay Civil Courts Act, 1869 29. Seal of Civil Judge.- Each Civil Judge shall use a seal one inch and a half in diameter, hearing the Asoka Capital Motif, with the following inscription in English and the principal language of the district :- "Civil Judge of......."
