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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(10) in The Indian Forest Service (Probationers' Final Examination) Regulations, 1968

10.1Paper I. - Definition scope and terminology; development of logging in India - of research, development, training, users and manufacturers; logging development process, coordination; basic logging - hand tools and their maintenance, power; chair saw, short bar power chain saw - use and attachments, felling (including felling of leaning trees)-cross cutting, delimbing etc., of road transport - ground skidding, various kinds of tractors and attachments used in skidding, dragging winches, winches, aerial transportation; major transportation-loading devices, truck transportation, water transportation; departmental logging and its merits; marketing and sales; timber depots-size, organisation and management; forest labours organisation and management, wages to labourers; physiological studies in logging; logging planning-various factors and their impact, investment calculations - machine cost calculator's for various forestry machines, road planning, logging organisation and administration control; work study and its application in logging; safety measures in logging; logging machines in advanced countries.Practicals. - Maintenance of saws, hand tools, work study methods and planning.