Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(2)(a) in The Gujarat Housing Board Act, 1961 (a)such particulars of housing schemes which the Board proposes to execute whether in part or whole during the next year as may be prescribed,