Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(iv) in The Interest-Tax Act, 1974 (iv)causes any other circumstances to exist which will have the effect of enabling such per-son to evade any interest-tax, penalty or interest chargeable or impassable under this Act or the payment thereof.
