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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(2)(g) in Bihar Documents Writers' Licensing Rules, 1968

(g)he shall attest the document in the following manner after the attestation of the document writer to whom he is attached-"scribed by........................................(full name and signature, apprentice licence no................................of the district, of.....................sub-registration office.........................