Himachal Pradesh High Court
Piyush Jain vs . V.L. Kapoor & Ors. on 5 December, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Piyush Jain Vs. V.L. Kapoor & Ors.
RSA No.81 of 2020 .
05.12.2023 Present: Mr. Vivek Thakur, Advocate vice Mr. Sanjeev Sood, Advocate, for the appellant. Mr. Rohit, Advocate vice Mr. Sumit Sood, Advocate, for respondents No.1 and 4. Respondents No.2(a), 2(b)(i), 2(c) to 2(e) and 3 already ex-parte.
of Learned vice counsel for the appellant prays for rt an adjournment on the ground that he has to inspect the record.
As prayed for, list after two weeks.
( Sushil Kukreja ) December 05, 2023 Judge (VH) ::: Downloaded on - 05/12/2023 20:37:26 :::CIS