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[Cites 0, Cited by 0] [Section 46(9)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(9)(iv) in The Special Economic Zones Rules, 2006

(iv)goods unsold in the exhibition or display tour shall be imported within forty-five days from the completion of the exhibition or within such days as may be notified by the Central Government;