Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Union of India - Subsection Section 54(3) in Adoption Regulations, 2017 (3)District Child Protection Unit shall forward a copy of the family background report of the child and the biological family to the Authority for onward submission to Authorized Foreign Adoption Agency or Central Authority or Indian Mission abroad.
