Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 19 in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 19. Pay and allowances of teachers and other persons employed in private schools to be paid in the prescribed manner. - The procedure for payment of pay and allowances to teachers and other persons employed in private schools shall be as in Annexure III.
