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State of Jharkhand - Section

Section 363 in Bihar Education Code, 1961

363. Duplication or triplication depends on the provision of the necessary accommodation.

- When duplication or triplication for languages is required and the staff or school building is inadequate, early intimation should be given to the Director so that the necessary additions may be made to the staff or plans for the necessary additions to the building be obtained. Until the necessary additions are made to the staff and to the accommodation, duplication or triplication should not be allowed.(D.P.I.'s circular no. 50, dated the 13th November 1913.)