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State of Uttar Pradesh - Section

Section 49 in The U.P. Co-operative Societies Rules, 1968

49.

A person who is already a member of a co-operative society by reason of his having joined in the application for the registration of the society shall, within one month of the registration of the society, be required by such society to sign the declaration referred to in Rule 48. If he fails to do so, he shall be liable for expulsion from the membership of the society.