Punjab-Haryana High Court
Amandeep Singh vs Gurjeet Kaur on 19 May, 2015
In the High Court of Punjab & Haryana High Court Chandigarh
FAO-9138-2014 (O&M)
Date of decision: 19.05.2015.
Amandeep Singh
..... Appellant
Vs.
Gurjeet Kaur
..... Respondent
CORAM: HON'BLE MR. JUSTICE M. JEYAPAUL
HON'BLE MRS. JUSTICE RAJ RAHUL GARG
Present: Mr. Madan Gupta, Advocate
for the appellant.
*****
JEYAPAUL,J.(Oral)
Affidavit of appellant filed by the counsel for the appellant, who is present in the Court, is taken on record.
It is submitted by counsel for the appellant that the matter was compromised between the parties and he seeks permission to withdraw the present appeal.
Dismissed as withdrawn.
(M. JEYAPAUL) JUDGE (RAJ RAHUL GARG) JUDGE 19.05.2015 smriti SMRITI 2015.05.21 16:25 I attest to the accuracy and authenticity of this document