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Punjab-Haryana High Court

Amandeep Singh vs Gurjeet Kaur on 19 May, 2015

                                In the High Court of Punjab & Haryana High Court Chandigarh

                                                                FAO-9138-2014 (O&M)
                                                                Date of decision: 19.05.2015.



           Amandeep Singh
                                                                ..... Appellant

                                                     Vs.

           Gurjeet Kaur

                                        ..... Respondent
           CORAM: HON'BLE MR. JUSTICE M. JEYAPAUL
                  HON'BLE MRS. JUSTICE RAJ RAHUL GARG

           Present:              Mr. Madan Gupta, Advocate
                                 for the appellant.

                                             *****
           JEYAPAUL,J.(Oral)

Affidavit of appellant filed by the counsel for the appellant, who is present in the Court, is taken on record.

It is submitted by counsel for the appellant that the matter was compromised between the parties and he seeks permission to withdraw the present appeal.

Dismissed as withdrawn.

(M. JEYAPAUL) JUDGE (RAJ RAHUL GARG) JUDGE 19.05.2015 smriti SMRITI 2015.05.21 16:25 I attest to the accuracy and authenticity of this document