Supreme Court - Daily Orders
Maruti Suzuki India Ltd. (Earlier Known ... vs Commissioner Of Income Tax Delhi on 10 December, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.110 COURT NO.9 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 11923/2018
MARUTI SUZUKI INDIA LTD.
(EARLIER KNOWN AS MARUTI UDYOG LTD.) Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX DELHI Respondent(s)
WITH
C.A. No. 11924/2018 (XIV-A)
C.A. No. 11841/2018 (XIV-A)
C.A. No. 11842/2018 (XIV-A)
(FOR I.R. and IA No.119420/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 32929/2018 (XIV)
(IA No.140408/2018-CONDONATION OF DELAY IN FILING and IA
No.140410/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 11919/2018 (XIV-A)
(FOR I.R. and IA No.137205/2018-CONDONATION OF DELAY IN FILING and
IA No.137207/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 11920/2018 (XIV-A)
(FOR I.R. and IA No.155109/2018-CONDONATION OF DELAY IN FILING and
IA No.155110/2018-CONDONATION OF DELAY IN REFILING)
Diary No(s). 33387/2018 (XIV)
(FOR I.R. and IA No.151988/2018-CONDONATION OF DELAY IN FILING and
IA No.151989/2018-CONDONATION OF DELAY IN REFILING)
C.A. No. 11921/2018 (XIV-A)
(FOR I.R. and IA No.142970/2018-CONDONATION OF DELAY IN FILING
C.A. No. 11977/2018 (XIV-A)
(FOR I.R. and IA No.143757/2018-CONDONATION OF DELAY IN FILING)
C.A. No. 11835/2018 (XIV-A)
(FOR I.R. and IA No.157069/2018-CONDONATION OF DELAY IN FILING)
C.A. No. 34/2019 (XIV-A)
Signature Not Verified
(FOR I.R. and IA No.154277/2018-CONDONATION OF DELAY IN FILING)
Digitally signed by
MEENAKSHI KOHLI
Date: 2019.12.10
17:13:55 IST
Reason:
C.A. No. 33/2019 (XIV-A)
1
(FOR I.R. and IA No.159765/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 3826/2019 (XIV)
(FOR I.R. and IA No.181936/2018-CONDONATION OF DELAY IN FILING and
IA No.181938/2018-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 6631/2019 (XIV)
(FOR I.R. and IA No.13185/2019-CONDONATION OF DELAY IN FILING and
IA No.13192/2019-CONDONATION OF DELAY IN REFILING)
Diary No(s). 44704/2018 (XIV)
Diary No(s). 23919/2019 (XIV)
(IA No. 119413/2019 - CONDONATION OF DELAY IN FILING and IA No.
119415/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 10-12-2019 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. S. Ganesh, Sr. Adv.
Ms. Kavita Jha, AOR
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. Arijit Prasad, Sr. Adv.
Ms. Diksha Raj, Adv.
Mr. S.A. Haseeb, Adv.
Mrs. Anil Katiyar, AOR
Ms. Kavita Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned senior counsel appearing for the respondent, list the matters on 15.01.2020 on the top of the board.
(MEENAKSHI KOHLI) (SUNIL KUMAR RAJVANSHI)
COURT MASTER COURT MASTER
2