Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Supreme Court - Daily Orders

Maruti Suzuki India Ltd. (Earlier Known ... vs Commissioner Of Income Tax Delhi on 10 December, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.110                     COURT NO.9                 SECTION XIV-A

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   11923/2018

     MARUTI SUZUKI INDIA LTD.
     (EARLIER KNOWN AS MARUTI UDYOG LTD.)                          Appellant(s)

                                            VERSUS

     COMMISSIONER OF INCOME TAX DELHI                              Respondent(s)

     WITH
     C.A. No. 11924/2018 (XIV-A)

     C.A. No. 11841/2018 (XIV-A)

     C.A. No. 11842/2018 (XIV-A)
     (FOR I.R. and IA No.119420/2018-CONDONATION OF DELAY IN FILING)

     SLP(C) No. 32929/2018 (XIV)
     (IA   No.140408/2018-CONDONATION  OF   DELAY   IN  FILING   and   IA
     No.140410/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     C.A. No. 11919/2018 (XIV-A)
     (FOR I.R. and IA No.137205/2018-CONDONATION OF DELAY IN FILING and
     IA No.137207/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     C.A. No. 11920/2018 (XIV-A)
     (FOR I.R. and IA No.155109/2018-CONDONATION OF DELAY IN FILING and
     IA No.155110/2018-CONDONATION OF DELAY IN REFILING)

     Diary No(s). 33387/2018 (XIV)
     (FOR I.R. and IA No.151988/2018-CONDONATION OF DELAY IN FILING and
     IA No.151989/2018-CONDONATION OF DELAY IN REFILING)

     C.A. No. 11921/2018 (XIV-A)
     (FOR I.R. and IA No.142970/2018-CONDONATION           OF   DELAY   IN   FILING

     C.A. No. 11977/2018 (XIV-A)
     (FOR I.R. and IA No.143757/2018-CONDONATION OF DELAY IN FILING)

     C.A. No. 11835/2018 (XIV-A)
     (FOR I.R. and IA No.157069/2018-CONDONATION OF DELAY IN FILING)

     C.A. No. 34/2019 (XIV-A)
Signature Not Verified


     (FOR I.R. and IA No.154277/2018-CONDONATION OF DELAY IN FILING)
Digitally signed by
MEENAKSHI KOHLI
Date: 2019.12.10
17:13:55 IST
Reason:

     C.A. No. 33/2019 (XIV-A)


                                               1
(FOR I.R. and IA No.159765/2018-CONDONATION OF DELAY IN FILING)

SLP(C) No. 3826/2019 (XIV)
(FOR I.R. and IA No.181936/2018-CONDONATION OF DELAY IN FILING and
IA No.181938/2018-CONDONATION OF DELAY IN REFILING)

SLP(C) No. 6631/2019 (XIV)
(FOR I.R. and IA No.13185/2019-CONDONATION OF DELAY IN FILING and
IA No.13192/2019-CONDONATION OF DELAY IN REFILING)

Diary No(s). 44704/2018 (XIV)

Diary No(s). 23919/2019 (XIV)
(IA No. 119413/2019 - CONDONATION OF DELAY IN FILING and IA No.
119415/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

Date : 10-12-2019   These appeals were called on for hearing today.

CORAM :             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                    HON'BLE MR. JUSTICE NAVIN SINHA

For Appellant(s)    Mr. S. Ganesh, Sr. Adv.
                    Ms. Kavita Jha, AOR

                    Mrs. Anil Katiyar, AOR

For Respondent(s)   Mr. K. Radhakrishnan, Sr. Adv.
                    Mr. Arijit Prasad, Sr. Adv.
                    Ms. Diksha Raj, Adv.
                    Mr. S.A. Haseeb, Adv.
                    Mrs. Anil Katiyar, AOR

                    Ms. Kavita Jha, AOR

          UPON hearing the counsel the Court made the following

                              O R D E R

At the request of learned senior counsel appearing for the respondent, list the matters on 15.01.2020 on the top of the board.




(MEENAKSHI KOHLI)                             (SUNIL KUMAR RAJVANSHI)
  COURT MASTER                                      COURT MASTER




                                  2