Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13a] [Entire Act] Union of India - Subsection Section 13a(i) in The Chemical Weapons Convention Rules, 2016 (i)greater than 10 kg. of a schedule 2A * chemical, or
