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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Para-medical Council Regulations, 2014

(2)Votes shall be taken by show of hands or by division or by ballot, as the President may direct:Provided that votes shall be taken by a ballot if three members so desire and ask for it.Provided further that if voting has been by a show of hands a division shall be taken if a member asks for it.