Delhi High Court - Orders
M/S Jainsons Lights (Pvt) Ltd vs Ashraf on 22 September, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 150/2020
M/S JAINSONS LIGHTS (PVT) LTD
..... Appellant
Through: Mr. Shailender Negi, Adv.
versus
ASHRAF
..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 22.09.2022
1. Service report qua respondent is awaited. Upon the appellant taking steps, issue fresh notice to the respondent through all permissible modes.
2. List on 04.04.2023.
3. In the meanwhile, LCR be requisitioned and digitized before the next date.
REKHA PALLI, J SEPTEMBER 22, 2022 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:23.09.2022 13:08:51