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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(2)The qualifications and other conditions of service of the Members constituting the Recruitment Board and the period for which such Members shall hold office, shall be such as may be prescribed.[11. Status of officers and employees. - (1) All officers and employees recruited for the purposes of Akashvani or Doordarshan before the appointed day and in service in the Corporation as on the 1st day of April, 2000, shall be on deemed deputation to the Corporation with effect from the 1st day of April, 2000, and shall so continue till their retirement.