Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 278] [Entire Act] State of Tamilnadu - Subsection Section 278(3) in The Madurai City Municipal Corporation Act, 1971 (3)that any of the documents referred to in section 272 have not been signed as required under rules or by-laws;
