Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] Andaman and Nicobar Islands - Subsection Section 113(ii) in The Andaman and Nicobar Islands Port Rules, 2004 (ii)The length of each such pendant shall be 15 fathoms and the same shall be lightly strapped to the rails.