Delhi High Court - Orders
Carnet Elias Fernandes & Ors vs State & Ors on 21 September, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1037/2020, CRL.M.A. 4143/2020
CARNET ELIAS FERNANDES & ORS. ..... Petitioners
Through: Mr. Krishan Kumar, Mr. Shivam
Bedi, Ms. Gargi Singh, Advocates
versus
STATE & ORS. ..... Respondents
Through: Mr. Naresh Kumar Chahar, APP for
the State.
Mr. M.K. Upadhyay, Advocate for R-
2
(9)
+ CRL.M.C. 1038/2020, CRL.M.A. 4145/2020
CARNET ELIAS FERNANDES & ORS. ..... Petitioners
Through: Mr. Krishan Kumar, Mr. Shivam
Bedi, Ms. Gargi Singh, Advocates
versus
STATE & ORS. ..... Respondents
Through: Mr. Naresh Kumar Chahar, APP for
the State.
Mr. M.K. Upadhyay, Advocate for R-
2
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 21.09.2023
1. It is stated by learned counsel for petitioners as well as respondents This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 22:03:08 that the matter is likely to be settled.
2. Re-notify on 14.03.2024.
3. Interim order(s), if any, to continue.
4. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J SEPTEMBER 21, 2023/dk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 22:03:08