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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1)(xxvi) in The Institute of Chartered Financial Analysts of India University Act, 2005

(xxvi)"Study Centre" means a center established maintained or recognized by the University for the purpose of advising counseling or for rendering any other assistance including training, conducting contact classes and administering examinations required by the students;