- A Tehsil Committee shall maintain a register of the Wakafs which shall contain in respect of each Wakaf, copies of the deeds when available and the following particulars, namely :-(a)the nature of the Wakaf ;(b)the name of the Manager ;(c)particulars of Wakafs properties and the deeds and documents relating hereto ;(d)particulars of the scheme of administration ; and(e)such other particulars as may be prescribed.
