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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(2)(b) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(b)employees or permits to be employed on any part of his licensed premises any man under the age of twenty-one years or any woman : or