Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(1) in Rules under the United Provinces Excise Act, 1910 (1)Imports from countries overseas. Under the Tariff Act or the Sea Customs Act, duty is leviable on such imports at the ports of India on their entry into the country.
