Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(3)(i) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(i)the foster care family should be willing to follow rules laid down including regular visits to Pediatrician, maintenance of child health; record etc;