Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(c) in Andhra Pradesh Education Act, 1982

(c)The Government may, -
(i)accept and implement progressively at the secondary stage, the principle of subject specialisation by the teacher ;
(ii)take all steps necessary to secure the qualitative strengthening of secondary education and for that purpose, make every effort to bring the physical standards of existing schools to optimum levels.