Rajasthan High Court - Jaipur
State Of Rajasthan vs Mahesh Chand Bansal S/O Shri Kailash ... on 31 January, 2019
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1427/2018
State Of Rajasthan
----Appellant
Versus
Mahesh Chand Bansal S/o Shri Kailash Chand
----Respondent
For Appellant(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 31/01/2019 Four weeks' time is granted to the appellants to remove the defect(s), failing which this special appeal (writ) shall stand dismissed automatically without further reference to the Court.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Manoj/Dheeraj/5 (Downloaded on 05/06/2021 at 11:40:36 PM) Powered by TCPDF (www.tcpdf.org)