Supreme Court - Daily Orders
Mantola Co-Operative Thrift And Credit ... vs Commissioner Of Income Tax 21 on 17 July, 2017
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.666 OF 2016
MANTOLA CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD
APPELLANT(S)
VERSUS
COMMISSIONER OF INCOME TAX 21 RESPONDENT(S)
O R D E R
As prayed, four weeks' time, as a last opportunity, is granted to learned counsel for the appellant to file affidavit of valuation and statement of case, failing which the appeal shall stand dismissed without further reference to the Court.
….....................J. (SANJAY KISHAN KAUL) NEW DELHI JULY 17, 2017 Signature Not Verified Digitally signed by SONALI SAUND Date: 2017.07.19 16:56:46 IST Reason: CHAMBER MATTER COURT NO.13 SECTION XIV No. 11 S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 666/2016 MANTOLA CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD Appellant(s) VERSUS COMMISSIONER OF INCOME TAX 21 Respondent(s) WITH C.A. No. 10826-10827/2016 Date : 17-07-2017 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL [IN CHAMBERS] For the parties: Mr. Udit Naresh, Adv.
Ms. Kavita Jha, AOR Ms. Shruti Jose, Adv.
Mr. Subhashru S., Adv.
Mr. P. S. Sudheer, Adv.
Ms. Gargi Khanna, Adv.
Mr. Anil Katiyar, AOR UPON hearing the counsel the Court made the following O R D E R As prayed, four weeks' time, as a last opportunity, is granted to learned counsel for the appellant to file affidavit of valuation and statement of case, failing which the appeal shall stand dismissed without further reference to the Court.
Ms. Gargi Khanna, Advocate appearing on behalf of the respondent in connected matter (C.A. Nos. 10826-10827/2016) is requested to enter appearance, as none has appeared for the Department. She further states that she will file vakalatnama and obtain necessary instructions.
(SONALI SAUND) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT COURT MASTER (signed order is placed on the file)