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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(i) in The Comptroller And Auditor-General's (Duties, Powers And Conditions Of Service), Act, 1971

(i)the said accounts of the Union (cither at once or gradually by the issue of several orders); or