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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(d) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971

(d)the Chairman, Maharashtra State Co-operative Cotton Growers Marketing Federation, ex-officio or his representative; [Clauses (d) and (e) were substituted by Maharashtra 14 of 1988, Section 2.]