Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23B(2)] [Section 23B] [Entire Act]

State of Gujarat - Subsection

Section 23B(2)(viii) in Sardar Patel University Act, 1955

(viii)to make Regulations regarding the examinations of the University and the conditions on which students shall be admitted to such examinations;