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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(3)(a) in The Assam Finance Service Rules, 1963

(a)that a member of Grade II of Class I or a member of Class II has rendered at least 4 years of service in the receptive Grade or Class, as the case may be, on the first January of the year of recruitment;