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State of Punjab - Section

Section 244 in Punjab Jail Manual, 1996

244. How the relief of warders is to be carried out.

- Warders whether going on or off duty, shall be marched in double file. Each warder shall be posted in the presence of both the relieving and relieved head warders, the relieving warder being taken from the front, and the relieved warder falling in at the rear of the squad. When the relief is complete, the relieved head warder shall march the relieved warders to the main gate and then dismiss them.