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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(1) in The Tamil Nadu Catering Establishments Rules, 1959

(1)After the period of preservation specified in [rule 43] [Substituted by S.R.O. No. A-1/76, dated the 3Oth December, 1975.], the registers, returns and records shall be destroyed either by tearing or by burning in the presence of the head of the office.