Allahabad High Court
State Of U.P. Thru Prin. Secy. Medical & ... vs Shailendra Kumar Pandey & Anr. ( S/S ... on 21 January, 2010
Author: C.K. Prasad
Bench: Chandramauli Kumar Prasad, Yogendra Kumar Sangal
Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 891 of 2009 Petitioner :- State Of U.P. Thru Prin. Secy. Medical & Health & Ors. Respondent :- Shailendra Kumar Pandey & Anr. ( S/S 230/2009 ) Petitioner Counsel :- Standing Counsel Respondent Counsel :- Ramesh Pandey,Manish Kumar Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Yogendra Kumar Sangal,J.
An illness slip has been filed by Mr. Manish Kumar, learned counsel for the respondents. List it in the next cause list peremptorily. Order Date :- 21.1.2010 RKK/-
(C.K. Prasad, CJ) (Y.K. Sangal, J)