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Allahabad High Court

State Of U.P. Thru Prin. Secy. Medical & ... vs Shailendra Kumar Pandey & Anr. ( S/S ... on 21 January, 2010

Author: C.K. Prasad

Bench: Chandramauli Kumar Prasad, Yogendra Kumar Sangal

Chief Justice's Court

Case :- SPECIAL APPEAL DEFECTIVE No. - 891 of 2009

Petitioner :- State Of U.P. Thru Prin. Secy. Medical & Health & Ors.
Respondent :- Shailendra Kumar Pandey & Anr. ( S/S 230/2009 )
Petitioner Counsel :- Standing Counsel
Respondent Counsel :- Ramesh Pandey,Manish Kumar

Hon'ble Chandramauli Kumar Prasad,Chief Justice
Hon'ble Yogendra Kumar Sangal,J.

An illness slip has been filed by Mr. Manish Kumar, learned counsel for the respondents. List it in the next cause list peremptorily. Order Date :- 21.1.2010 RKK/-

(C.K. Prasad, CJ) (Y.K. Sangal, J)