Supreme Court - Daily Orders
The State Of Rajasthan vs Smt. Rameshwari Devi on 3 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
1
ITEM NO.6 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).19837/2018
(Arising out of impugned final judgment and order dated 27-11-2017
in DBSAW No. 1539/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
THE STATE OF RAJASTHAN & ORS. Petitioner(s)
VERSUS
SMT. RAMESHWARI DEVI Respondent(s)
(WITH I.R. and IA No.78141/2018-CONDONATION OF DELAY IN FILING and
IA No.78142/2018-EXEMPTION FROM FILING O.T.)
WITH
SPECIAL LEAVE PETITION (CIVIL)Diary No(s). 19582/2018 (XV)
(WITH I.R. and IA No.80452/2018-CONDONATION OF DELAY IN FILING and
IA No.80455/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.80454/2018-EXEMPTION FROM FILING O.T.)
Date : 03-07-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Nalin Kohli, AAG
Ms. Nimisha Menon, Adv.
Mr. Ankit Roy, Adv.
Mr. Indrajeet Singh, Adv.
Ms. Vishakha Ahuja, Adv.
Mr. Rohit K. Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified SPECIAL LEAVE PETITION (CIVIL) Diary No(s).19837/2018 Digitally signed by SANJAY KUMAR Date: 2018.07.04 17:04:43 IST Reason: Delay condoned.
The special leave petition is dismissed. 2 SPECIAL LEAVE PETITION (CIVIL) Diary No(s).19582/2018 Delay condoned.
Exemption from filing O.T. and exemption from filing C/C of the impugned judgment granted. Leave granted.
Operation of the impugned order (s) will remain stayed, until further orders from this Court. Tag with SLP(C) Diary No.18575/2017.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER