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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 73(2)(b) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(b)The Chairman and the Secretary of the Committee may jointly execute a contract or an agreement on behalf of the committee when the amount or value of such contract or agreement does not exceed rupees twenty thousand.