Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 507] [Entire Act]

Bengal Presidency - Subsection

Section 507(c) in Police Regulations, Bengal , 1943

(c)Court officers shall compare the convictions noted on finger-print slips received-from other districts for test with the prisoner's warrant of commitment, High Court Form No. 38, and the jail admission register, and rectify at once any errors and omissions that may be found.