Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Maharashtra - Subsection Section 373(8) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (8)Every voter shall vote without undue delay and shall quit the polling station as soon as he has put his ballot paper into the ballot box.
